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State of Bihar - Section

Section 7 in Departmental Examination of Assistant Public Prosecutors, Bihar Rules, 1986

7. Procedure for appearance at the examination.

- An Officer desirous of appearing at the Departmental Examination required to send to the Director of Prosecution, Bihar through the proper channel, but not later than the 1st of May in the case of the first half yearly examination and the 1st of September in the case of the Second half yearly examination, an application in the form given in Appendix III.