Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 902] [Entire Act]

State of Punjab - Subsection

Section 902(2) in Punjab Jail Manual, 1996

(2)The safe custody of prisoners accommodated outside the jail shall be entrusted to the Police.