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[Cites 0, Cited by 0] [Section 364(1)] [Section 364] [Entire Act]

State of Uttar Pradesh - Subsection

Section 364(1)(a) in The U.P. Co-operative Societies Rules, 1968

(a)minute-book or books for recording the proceedings of the meetings of the general body, Committee of Management and of any other committees or sub-committees of the society;