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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(6) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(6)Rail tank wagon loading or unloading shall be restricted to a maximum of half a rake (six hundred tonnes). If full rake handling is required, it shall be placed in two separate gantries with fifty metres distance in between them.