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State of Madhya Pradesh - Section

Section 29A in The Minimum Wages (Madhya Pradesh) Rules, 1958

29A. [ Maintenance of Inspection Book. [Inserted by Notification No. 4578-1845-XVI, dated 26-6-1964.]

- Every employer shall in the form of a blank register maintain a bound Inspection Book and shall produce it when so required by the Inspector. The Inspector shall record an inspection note in duplicate on plain papers, the original of which shall be handed over to the Establishment Inspector for being pasted on the inspection book in running serial order and the duplicate copy shall be retained by the Inspector for official purposes.]