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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(3)(iii) in Telangana Prevention of Begging Act, 1977

(iii)advise the Government through the Chief Inspector as regards the establishment of additional certified institution or the abolition of any certified institution within its jurisdiction;