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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(1)(a) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(a)every person, in whose possession , custody or control any such property or assets may be) shall deliver the property or assets to the Board forthwith except as otherwise provided in section 27;