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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1)(d) in Bihar Foodstuffs (Display of Prices by Catering Establishments) Order, 1977

(d)seize any document or take or cause to be taken extracts from or copies of any documents showing transactions relating to any foodstuffs;