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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Maharashtra - Subsection

Section 54(1)(e) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(e)exercise administrative supervision and control over the Chief Executive officer for securing implementation of resolutions or decisions of the Zilla Parishad or of the Standing Committee, or of any Subjects Committee, or of any Panchayat Samiti.