Bombay High Court
M/S Shrid Metals Technologies Pvt. Ltd ... vs M/S Sanvijay Rolling And Engineering ... on 5 September, 2022
Author: Vinay Joshi
Bench: V. G. Joshi
1 23 apl 436.2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CRIMINAL APPLICATION (APL) NO.436 OF 2022
M/s Shrid Metals Technologies Pvt. Ltd., thr. Its erstwhile and ors
..vs..
M/s Sanvijay Rolling and Engineering Limited
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri G.S. Gour, Advocate for the applicants.
Ms. Sakshi P. Agrawal, Advocate for the non-applicant.
CORAM : VINAY JOSHI, J.
DATED : 05/09/2022.
Learned Counsel for the applicants has filed some additional documents along with a Pursis, which is taken on record.
2. Copies of an additional documents are served and are handed over to other side in Court.
3. Learned Counsel for the non-applicant seeks for adjournment.
4. Stand over to 19.09.2022.
(VINAY JOSHI, J.) Trupti TRUPTI SANTOSHJI AGRAWAL 06.09.2022 11:24