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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttarakhand - Subsection

Section 12(6) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(6)When two or more co-operatives amalgamate themselves into a new cooperative under this section, all the members of the co-operatives who have assented or are deemed to have assented to the amalgamation shall be deemed to have been become members of the new co-operative.