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[Cites 0, Cited by 0] [Section 127(1)] [Section 127] [Entire Act]

State of Uttarakhand - Subsection

Section 127(1)(g) in Uttarakhand Panchayati Raj Act, 2016

(g)the amount and nature of the security to be furnished by a servant of a Zila Panchayat including a servant placed at the disposal of any Kshettra Panchayat from whom it is deemed expendient to require security;