Calcutta High Court (Appellete Side)
Hindustan Steel Works Construction ... vs The Board Of Trustees For The Syama ... on 23 December, 2024
Author: Jay Sengupta
Bench: Jay Sengupta
December 23, 2024
AD 13
Ct. 17
SG
WPA 29578 of 2024
Hindustan Steel Works Construction Limited
vs.
The Board of Trustees for the Syama Prasad
Mookerjee Port, Kolkata and others
Mr. Sardar Amjad Ali, Sr. Adv.
Mr. Puranjan Pal
... for the petitioner.
Mr. Samrat Sen, Sr. Adv.
Mr. Subhankar Nag
Mr. Swarajit Dey
Ms. Debarati Das
... for the respondent Nos.1 & 4
Heard learned senior counsel representing the petitioner.
Written notes of argument filed by the parties are taken on record.
List the matter under the heading "To Be Mentioned"
on 24.12.2024.
(Jay Sengupta, J.)