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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(xv) in KLE Technological University Act, 2012

(xv)the extension being as important as teaching and research as underlined by the UGC for Universities to support social and economical cause of the society, this University shall establish to support, develop, assist financially or otherwise and guide in the areas of Social, Economical, Cultural, Environmental, Moral and Ethical values of the Local Community in particular and the society in general.