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State of Madhya Pradesh - Section

Section 19 in Right of children to Free and compulsory Education Rules, 2011

19. Award of certificate for completion of elementary education.

- The head teacher or the senior most teacher or the school shall issue the certificate of completion of elementary education of the child within one month of the completion of elementary education in From - 4 appended to these rules:Provided that the recognized school shall stamp prominently on the certificate the number of recognition certificate issued by the recognition certificate issuing authority.