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State of Uttar Pradesh - Section

Section 27L in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961

27L.

[Section 17A]. - Procedure at the Treasuries. - On receipt of annuity roll from [Prescribed Authority] [Substituted by Notification No. 441½(9)-75-Revenue-1, dated 6.1.1976.] or Collector in the case of renewed or duplicate annuity roll the Treasury Officer shall enter it in the register of annuity rolls in C.L.H. Form 43 and shall paste the Treasury half in a separate guard file in which an index shall be provided at the beginning.