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[Cites 0, Cited by 0] [Section 606(1)] [Section 606] [Entire Act]

State of Odisha - Subsection

Section 606(1)(i) in The Orissa Municipal Corporation Act, 2003

(i)without the written permission of the Commissioner reopen, for the internment of a corpse or of any part of a corpse, a grave or vault already occupied;