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[Cites 0, Cited by 0] [Section 2(29)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(29)(a) in Jharkhand Municipal Act, 2011

(a)a company as defined in section 3 of the Companies Act, 1956 and includes a foreign company within the meaning of section 591 of that Act;