Punjab-Haryana High Court
Association Of Cbse Affiliated Schools ... vs Dheera Khandelwal And Ors on 5 November, 2019
Author: Avneesh Jhingan
Bench: Avneesh Jhingan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
COCP No. 1323 of 2018
Date of decision: 5.11.2019
Association of CBSE Affiliated Schools, Palwal
.. Petitioner
v.
Dheera Khandelwal and others
.. Respondents
CORAM: HON'BLE MR. JUSTICE AVNEESH JHINGAN
Present: Mr. Pankaj Maini, Advocate for the petitioner.
Mr. Sandeep S. Mann, Senior DAG, Haryana.
...
AVNEESH JHINGAN, J. (Oral)
Learned counsel for the petitioner states that he may be permitted to withdraw the present contempt petition with liberty to avail remedies available in accordance with law.
Dismissed as withdrawn with liberty as prayed for.
(AVNEESH JHINGAN) JUDGE 5.11.2019 mk Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 23-12-2019 08:58:09 :::