Section 29 in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971
29. Form of report by an Archaeological Officer.
- Where, as a result of an excavation made under section 20 or 21 of the Act, any antiquities are discovered, the Archaeological Officer shall, as soon as practicable, submit a report in Form IX to the Government through the Director on the antiquities recovered during the excavation.
