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[Cites 0, Cited by 0] [Section 73B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 73B(11) in Andhra Pradesh Co-Operative Societies Rules, 1964

(11)Rule 43. Maintenance of fluid resources by societies with limited liability. - The provisions of rule 43 shall apply to all Cooperative Credit Societies.The maintenance of fluid resources shall be as per the guidelines of National Bank for Agriculture and Rural Development/ Reserve Bank of India and shall be adopted by the General Body as such.