Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 895] [Entire Act] Bengal Presidency - Subsection Section 895(a) in Police Regulations, Bengal , 1943 (a)Orderlies are allowed to police officers and various offices and for police hospitals according to the scales sanctioned by the Provincial Government, as shewn in Appendix LIII.
