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[Cites 0, Cited by 0] [Section 36G(3)] [Section 36G] [Entire Act]

State of West Bengal - Subsection

Section 36G(3)(ii) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(ii)marketing of agricultural produce on co-operative lines and assisting the co-operative marketing societies in the procurement of produce belonging to small and marginal farmers and their disposal.