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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(h) in Patna Municipal Corporation (Grant of Permission for Display of Advertisements & Similar Devices) Regulations, 2012

(h)Construction fence will henceforth be allowed as non-lit special advertising structure, temporary in nature, which will be non-standard advertising field, subject to height restriction of 10' above the ground.