Supreme Court - Daily Orders
Indus Biotech Private Limited vs Kotak India Venture (Offshore) Fund ... on 3 February, 2021
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
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ITEM NO.16 Court 1 (Video Conferencing) SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration (Civil) No(s). 48/2019
INDUS BIOTECH PRIVATE LIMITED Petitioner(s)
VERSUS
KOTAK INDIA VENTURE (OFFSHORE) FUND (EARLIER KNOWN AS KOTAK INDIA
VENTURE LIMITED) & ORS. Respondent(s)
(FOR ADMISSION and I.R.
IA No. 54341/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 72394/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 72393/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES IA No. 69986/2020 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 54339/2020 - PERMISSION
TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 73168/2020 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No.
73103/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES IA No. 72548/2020 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 72405/2020 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 8120/2020 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
59413/2020 FOR PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS ON IA
85209/2020 IA No. 59413/2020 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT IA No. 85209/2020 - PERMISSION TO PLACE ON
RECORD SUBSEQUENT FACTS)
Date : 03-02-2021 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Mukul Rohatgi,Sr.Adv.
Mr. Shyam Divan,Sr.Adv.
Mr. Ritin Rai,Sr.Adv.
Signature Not Verified
Mr. Mohit Kapoor,Adv.
Ms. Radhika Gautam, AOR
Digitally signed by
Madhu Bala
Date: 2021.02.03
15:42:31 IST
Reason: Ms. Sanam Tripathi,Adv.
Mr. Chandra Prakash, AOR
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For Respondent(s) Mr. Udita Singh, AOR
Mr. C.A. Sundaram,Sr.Adv.
Mr. Ritin Rai,Sr.Adv.
Mr. Mohit Kapoor,Adv.
Ms. Radhika Gautam, AOR
Mr. Zafar Inayat,Adv.
Dr. Abhishek Manu Singhvi,Sr.Adv.(NP)
Mr. Jatin Pore,Adv.
Ms. Ankita Agrawal,Adv.
Mr. Chandra Prakash,Adv.
M/S. D.S.k. Legal, AOR
Mr. Nakul Dewan,Sr.Adv.
Mr. Somesh Chandra Jha, AOR
Mr. Samarth Khanna,Adv.
Mr. Amartya Ashish Sharan,Adv.
Mr. Rahul Narang,Adv.
Mr. Nitin Mishra, AOR
Ms. Nitali Gupta,Adv
Mr. Pawan Jit Bindra,Adv.
Ms. Aastha Mehta,Adv.
Ms. Vishakha,Adv.
Ms. Deepanwita Priyanka, AOR
Mr. Atmaram NS Nadkarni, Sr. Adv.
Mr. Vineet Malhotra, Adv.
Mr. Mohit Paul, AoR
Mr. Abhishek Srinivasan, Adv.
Mr. Vishal Gohri, Adv.
Mr. S S Rebello, Adv.
Ms. Sunaina Phul, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on Wednesday i.e. 10th February, 2021.
(MADHU BALA) (INDU KUMARI POKHRIYAL) AR-CUM-PS ASSISTANT REGISTRAR