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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(II) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(II)The negative marking, if any, in the Entrance Test shall be notified along with other details separately in the admission notification to be issued by the BOPEE meant for the particular Entrance Test.