Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 3 in Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cass (Amendment)Act, 1991 3. Insertion of new section 3A.- After section 3 of the Principal Act, the following section shall be inserted, namely:-
