Section 56(4)(c) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

[Cites 0, Cited by 0] [Section 56(4)] [Section 56] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 56(4)(c) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(c)if the electric wires, fittings, works and apparatus in such property are not in good order and condition, and are consequently likely to effect injuriously the use of energy by the licensee, or by other person; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Jammu-Kashmir - Subsection

Section 56(4)(c) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)