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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(2) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(2)On receipt of the application, the Registering Authority shall grant to the employee or the employer a duplicate copy of the registration card duly stamped "Duplicate" in red ink.