Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 933] [Entire Act]

State of Rajasthan - Section

Section 72 in Rajasthan Excise Act, 1950

72. Publication of rules and notification.

- All rules made and notifications issued under this Act shall be published in the [Official Gazette] [Substituted by Rajasthan Act 38 of 1957.] and shall thereupon have effect as if enacted in this Act from the date of such publication or from such other date, as may be specified in that behalf.