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State of Odisha - Section

Section 52 in The Orissa Boiler Operation Engineers' Rules, 2000

52. Cognisance of offence.

- The owner of boiler or any person who works or permits or causes the boiler to be worked at any time in contravention of rules 3, 5, 6 or 7 whichever applies shall be punishable in accordance with the relevant provisions of the Act.