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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(b) in Municipal Corporation Delimitation of Ward Rule, 2019

(b)the population of each ward, as far as practicable, should be the same throughout the Municipal Corporation with a variation upto 10 per cent above or below the average population per ward.