Supreme Court - Daily Orders
R.S. Ramadass vs The Inspector Of Police on 19 January, 2024
Bench: Pamidighantam Sri Narasimha, Aravind Kumar
TEM NO.29 COURT NO.16 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 14818/2023
(Arising out of impugned final judgment and order dated 15-09-2023
in CRLOP(MD) No. 19218/2019 passed by the High Court Of Judicature
At Madras At Madurai)
R.S. RAMADASS Petitioner(s)
VERSUS
THE INSPECTOR OF POLICE & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.235866/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.235867/2023-EXEMPTION FROM
FILING O.T. )
Date : 19-01-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. S. Nagamuthu, Sr. Adv.
Mr. M.P. Parthiban, AOR
Ms. Priyaranjani Nagamuthu, Adv.
Mr. R. Sudhakaran, Adv.
Mr. T. Hari Hara Sudhan, Adv.
Ms. Shalini Mishra, Adv.
Mr. Bilal Mansoor, Adv.
Mr. Shreyas Kaushal, Adv.
For Respondent(s) Dr. Joseph Aristotle S., AOR
Ms. Bhanu Kapoor, Adv.
Ms. Ashutosh Singh Rana, Adv.
Mr. Shailesh Madiyal, Adv.
Mr. Mahesh Thakur, AOR
Mr. Vaibhav Sabharwal, Adv.
Mr. Shivamm Sharrma, Adv.
Ms. Divija Mahajan, Adv.
Mrs. Geetanjali Bedi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified The matter is adjourned by three weeks to file rejoinder Digitally signed by Indu Marwah Date: 2024.01.19 affidavit.
17:26:44 IST Reason:
(INDU MARWAH) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH)