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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of West Bengal - Subsection

Section 68(i) in West Bengal Co-operative Societies Rules, 2011

(i)to promote and develop the Co-operative movement in the State, to educate, guide and assist the people in their efforts to build up and expand the Co-operative sector and to serve as an exponent of Co-operative principles and ideas;