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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1) in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

(1)Separate select list of persons considered suitable for promotion under Clause (b) of Sub-rule (1) and Sub-rule (2) of Rule 5 shall be drawn up by the Selection Board in the month of January each year. Names in the select lists shall be arranged in the descending order of merit and appointments shall be made in the order of merit.