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[Cites 0, Cited by 0] [Section 589(8)] [Section 589] [Entire Act]

State of Punjab - Subsection

Section 589(8)(b) in Punjab Jail Manual, 1996

(b)A convict, if passed for medium or light labour, is to be rewarded for the extra work done over and above the task laid down for these classes of labour, respectively, at the rate of one day's special remission for every additional day's work reckoned on the labour task of his class of labour.