Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 19 in Andhra Pradesh Water, Land and Trees Act, 2002

19. Prohibition of water contamination.

(1)No ground water resources shall be contaminated in any manner by anybody including industrial, local bodies and aquaculture waste disposal.
(2)Direct disposal of waste water into the aquifers, is prohibited.