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State of Maharashtra - Section

Section 16 in The Maharashtra Maintenance and Welfare of Parents and Senior Citizens Rules, 2010

16. Registration and acknowledgment of appeal.

- On receipt of an appeal, the Appellate Tribunal shall register it in a register to be maintained in Form-I, and shall, after registering such appeal, give an acknowledgment to the appellant, specifying the appeal number and the next date of hearing in Form-J