Ravi Inder Singh vs . State Of H.P & Ors. on 22 March, 2022

[Cites 0, Cited by 7]

Ravi Inder Singh vs. State of H.P & Ors. RFA No. 72 of 2005 alongwith RFA Nos. 126, 139, 333, 334 & 335 of 2005.

RFA No. 72 of 2005 22.03.2022 Present: Mr. K.D. Sood, Senior Advocate, with Mr. Rahul Gathania, Advocate, for the appellant.

Mr. Raju Ram Rahi, Deputy Advocate General for respondents No. 1 and 2.

Mr. Sanjeev Kuthiala, Senior Advocate with Ms. Amita Chandel, Advocate, for respondent No. 3.

Ms. Parul Negi, Advocate, vice Mr.Sunil Mohan Goel, Advocate, for respondents No. 4, 5 and 7(a) to 7(e).

Mr. Abhay Chauhan, Advocate, vice Mr. Pawanish Kumar Shukla, Advocate, for respondents No. 6(a) and 6(b).

RFA No. 126 of 2005

Mr. K.D. Sood, Senior Advocate with Mr. Rahul Gathania, Advocate, for the appellant.

Mr. Raju Ram Rahi, Deputy Advocate General for respondents.

RFA No. 139 of 2005

Mr. Sanjeev Kuthiala, Senior Advocate with Ms. Amita Chandel, Advocate, for the appellant.

Mr. Raju Ram Rahi, Deputy Advocate General for respondents No. 1 to 3.

Mr. K.D. Sood, Senior Advocate with Mr. Rahul Gathania, Advocate, for respondent No. 4.

Ms. Parul Negi, Advocate, Sunil Mohan Goel, Advocate, for respondents No. 4 to 7.

RFA No. 333 of 2005

Mr. Raju Ram Rahi, Deputy Advocate General for the appellant.

Ms. Parul Negi, Advocate, vice Mr. Sunil Mohan Goel, Advocate, for respondents No. 1, 2, 4(a) to 4(e).

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Mr. Abhay Chauhan, Advocate, vice Mr. Pawanish Kumar Shukla, Advocate, for respondents No. 3(a) and 3(b).

Mr. K.D. Sood, Senior Advocate with Mr. Rahul Gathania, Advocate, for respondent No. 5.

Mr. Sanjeev Kuthiala, Senior Advocate with Ms. Amita Chandel, Advocate, for respondent No. 6.

RFA No. 334 of 2005

Mr. Raju Ram Rahi, Deputy Advocate General, for the appellants.

Mr. K.D. Sood, Senior Advocate, with Mr. Rahul Gathania, Advocate, for the respondent.

RFA No. 335 of 2005

Mr. Raju Ram Rahi, Deputy Advocate General, for the appellants.

Mr. Sanjeev Kuthiala, Senior advocate with Ms. Amita Chandel, Advocate, for the respondent.

List on 28.4.2022, as prayed.

(Vivek Singh Thakur) Judge March 22 , 2022 (veena) ::: Downloaded on - 24/03/2022 20:10:43 :::CIS

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