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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(1)(c) in The Rajasthan District Boards Act, 1954

(c)a copy of any record, correspondence or plan or other document which is in his possession or control as Chairman or which is recorded or filed in his office or in the office of any servant of the Board.