Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] Union of India - Subsection Section 49(b) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981 (b)in Form II, if the application is in respect of a license to transport compressed gas in a pressure vessel by a vehicle;
