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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(2)(g) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(g)facilitate transfer of children at all levels for either their restoration to their families or placing the child in long or short-term rehabilitation through institutionalisation, adoption, foster care and sponsorship;