Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 20 in The M.P. Horse Sickness Act, 1960 20. Bringing of infective horse in market, etc. - No person shall bring or attempt to bring in any market, fair or exhibition or other concentration of animals any horse which he knows to be infective.
