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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu State Election Commissioner (Conditions of Service) Rules, 1994

(1)The Commissioner shall receive a pay of [rupees twenty-six thousands] [Substituted by G.O. Ms. No. 173, Rural Development (C1), dated the 17th August 1998.] per mensem.