Section 66(1)(c) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

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Union of India - Subsection

Section 66(1)(c) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(c)for passing of arising out of the use by the defendant of any geographical indication which is indentical on with or deceptively similar to the geographical indication relating to the plaintiff, whether registered or unregistered,

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Union of India - Subsection

Section 66(1)(c) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999