Section 2(d) in The Meghalaya Prevention Of Gambling Act, 1970
(d)”instrument of gaming” includes cards, dice, darts, arrows, table, board or any other article used or intended to be used as a means or appurtenance of, or for the purpose of carrying on or facilitation or in connection with, gambling, and any book, licence, ticket, form or other document use or intended to be used as a register or record or evidence thereof;
