Section 6(2)(iii) in The Airports Economic Regulatory Authority of India (Salary, Allowance And Other Conditions Of Services Of Secretary) Rules, 2009

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(iii)treatment at authorised hospitals may be taken on the advice of the authorised Medical Practitioner of the Authority except in emergency.

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