Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Verizon Trademark Services Llc & Ors vs Verizon Pharmaceutical Private ... on 1 December, 2023

Author: C.Hari Shankar

Bench: C.Hari Shankar

                             $~7
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CS(COMM) 316/2023 & I.A. 9531/2023, I.A. 9532/2023
                                       VERIZON TRADEMARK SERVICES LLC & ORS.
                                                                             ..... Plaintiffs
                                                    Through: Mr. Shivang Sharma and Mr.
                                                    Siddhant Chamola , Advs.

                                                                            versus

                                       VERIZON PHARMACEUTICAL PRIVATE LIMITED &
                                       ORS.                              ..... Defendants
                                                   Through: Mr. K.K.Singh and Mr. Vimal
                                                   Kumar, Advs.

                                       CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                                            ORDER

% 01.12.2023

1. The Hon'ble Judge is not holding the Court today.

2. Re-notify on 28 February 2024.

BY ORDER (COURT MASTER) DECEMBER 1, 2023 dsn Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/12/2023 at 23:46:46