Delhi High Court - Orders
Verizon Trademark Services Llc & Ors vs Verizon Pharmaceutical Private ... on 1 December, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 316/2023 & I.A. 9531/2023, I.A. 9532/2023
VERIZON TRADEMARK SERVICES LLC & ORS.
..... Plaintiffs
Through: Mr. Shivang Sharma and Mr.
Siddhant Chamola , Advs.
versus
VERIZON PHARMACEUTICAL PRIVATE LIMITED &
ORS. ..... Defendants
Through: Mr. K.K.Singh and Mr. Vimal
Kumar, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 01.12.2023
1. The Hon'ble Judge is not holding the Court today.
2. Re-notify on 28 February 2024.
BY ORDER (COURT MASTER) DECEMBER 1, 2023 dsn Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/12/2023 at 23:46:46