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State of Andhra Pradesh - Section

Section 42 in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005

42. License to be surrendered to the licensing authority on expiry.

- Every license granted under these rules shall be deemed to have been granted either jointly or severally to the licensee (s) named therein and shall on its expiry be surrendered by the licensee to the licensing authority".