Calcutta High Court
Colgate Palmolive (India) Ltd vs Coastal Roadways Ltd on 25 November, 2010
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
CS No.96 of 1992
GA No.1670 of 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
COLGATE PALMOLIVE (INDIA) LTD.
Versus
COASTAL ROADWAYS LTD.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 25th November, 2010.
Appearance :-
Ms.Noelle Dey, Adv.
Mr.Aniruddha Mitra, Adv.
The Court : The deputy sheriff who is the author of the report dated March 4, 2009 will appear to be examined on oath as to the circumstances in which the seemingly pliant report of March 4, 2009 was prepared and delivered by him. The deputy sheriff will be examined on November 30, 2010 at 2 p.m. All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(SANJIB BANERJEE, J.) S.Das AR[CR]