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Calcutta High Court

Colgate Palmolive (India) Ltd vs Coastal Roadways Ltd on 25 November, 2010

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                            CS No.96 of 1992
                           GA No.1670 of 2009
                     IN THE HIGH COURT AT CALCUTTA
                 Ordinary Original Civil Jurisdiction


                    COLGATE PALMOLIVE (INDIA) LTD.
                                 Versus
                         COASTAL ROADWAYS LTD.


         BEFORE:
         The Hon'ble JUSTICE SANJIB BANERJEE

Date : 25th November, 2010.

Appearance :-

Ms.Noelle Dey, Adv.
Mr.Aniruddha Mitra, Adv.
The Court : The deputy sheriff who is the author of the report dated March 4, 2009 will appear to be examined on oath as to the circumstances in which the seemingly pliant report of March 4, 2009 was prepared and delivered by him. The deputy sheriff will be examined on November 30, 2010 at 2 p.m. All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(SANJIB BANERJEE, J.) S.Das AR[CR]